BALVEER SINGH Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2021-1-221
HIGH COURT OF RAJASTHAN
Decided on January 04,2021

BALVEER SINGH Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

- (1.) The notices in the present case were issued to the respondent No. 2/complainant on 23.11.2020.
(2.) Mr. Dinesh Bishnoi, learned counsel has put in appearance on behalf of the respondent No. 2/complainant.
(3.) Service is, therefore, complete.;


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