INDRAJIT MAHANTY,J. - (1.) Pursuant to the notices issued by this Court, respondent Nos.1 and 2 have entered appearance through their Counsel Mr. Dhruv Atrey appearing on behalf of Mr. Harendra Singh.
(2.) None appears for respondent No.3, although Office note indicates sufficiency of service of notice on respondent No.3.
(3.) Heard learned counsel for the respective parties.;