PANKAJ BHANDARI,J. - (1.) Petitioner has filed this bail application under Section 439 Cr.P.C.
(2.) F.I.R. No. 162/2019 was registered at Police Station Laxmangarh District Sikar for offence under Section 302 I.P.C.
(3.) It is contended by counsel for the petitioner that one eye witness and other material witnesses have turned hostile.;