HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
LAWS(RAJ)-2021-2-49
HIGH COURT OF RAJASTHAN
Decided on February 05,2021

HINDUSTAN ZINC LIMITED Appellant
VERSUS
UNION OF INDIA Respondents

JUDGEMENT

INDRAJIT MAHANTY,DINESH MEHTA,J. - (1.) Learned counsel appearing for the petitioner undertakes to remove the defects pointed out by the Registry within a day.
(2.) Learned counsel submits that in a matter, involving identical controversy at Jaipur Bench, this Court has issued notices and passed following order:
(3.) 'Though the matter was listed today to be taken up at 2.00 PM, but on the request of the learned counsel for the parties, the matter is being taken up.;


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