SANDEEP MEHTA, DEVENDRA KACHHAWAHA, J. - (1.) Issue notice to the respondents.
(2.) Shri Abhishek Purohit, associate to Shri Farzand Ali, G.A.-cum-A.A.G. accepts notice on their behalf.
(3.) With the consent of learned counsel for the parties, the matter is being heard and decided today itself.;