YUSUF HUSSAIN Vs. BHANWAR LAL
LAWS(RAJ)-2021-1-214
HIGH COURT OF RAJASTHAN
Decided on January 27,2021

Yusuf Hussain Appellant
VERSUS
BHANWAR LAL Respondents

JUDGEMENT

- (1.) The matter comes up on an application for early hearing of the appeal.
(2.) For the reasons mentioned in the application, the same is allowed.
(3.) With the consent of counsel for the parties, the matter is taken up and heard finally today itself.;


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