ARUN @ PRITHVI RAJ Vs. STATE
LAWS(RAJ)-2021-4-106
HIGH COURT OF RAJASTHAN (AT: JAIPUR)
Decided on April 06,2021

Arun @ Prithvi Raj Appellant
VERSUS
STATE Respondents

JUDGEMENT

- (1.) Learned counsel for the petitioner submits that he has filed the challan paper.
(2.) Office is directed to tag the same and list this matter on 16.04.2021, as prayed.;


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