ARUN BHANSALI,J. - (1.) This revision petition is directed against the order dated 07.08.2020 passed by the trial court, whereby the application filed by the petitioners under Order VII, Rule 11 CPC, has been rejected.
(2.) The respondents-plaintiffs filed the suit under Order I, Rule 8 CPC, inter alia, making several allegations and claiming the following reliefs:- ....[VERNACULAR TEXT OMITTED]....
(3.) The petitioners filed the application under Order VII, Rule 11 CPC with the following averments:- ....[VERNACULAR TEXT OMITTED]....;