Mahesh Chand Sharma, J. - (1.) S .B. Criminal Misc. Petition under section 482 of the code of Criminal Procedure for issuing directions for early disposal of the applications submitted by the petitioner - complainant under section 82 of the Cr.P.C. in relation to the Criminal complaint Case No. 685/07 as titled Jain Fiscal Services Pvt. Ltd. Vs. Hemchandra Agarwal pending before Judicial Magistrate No. 22., Jaipur City, Jaipur for the offence U/s 138 of the Negotiable Instruments Act. ;