MUKANDARAM ALIAS MUKNARAM Vs. CHUNKI DEVI
LAWS(RAJ)-2011-8-292
HIGH COURT OF RAJASTHAN (AT: JAIPUR)
Decided on August 08,2011

Mukandaram Alias Muknaram Appellant
VERSUS
Chunki Devi Respondents

JUDGEMENT

MEENA V.GOMBER,J. - (1.) The matter comes up on IA no. 572, dated 30.6.2011 seeking condonation of delay of 32 days in filing the revision petition.
(2.) Heard on application.
(3.) For the reasons mentioned in the application, same is allowed and the delay in filing the revision petition is condoned.;


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