- (1.) Instant bail application has been filed by the petitioner under section 439 Cr.P.C. in relation to FIR No.249/2010 registered at Police Station Mahesh Nagar, District Jaipur for the offences punishable under sections 420, 272, 273 & 120-B IPC of the Indian Penal Code.
(2.) Brief facts giving rise to the present matter are that on 29.07.2010 a building situated in Kartarpura, Jaipur was raided by the concerned police and on inspection it was found that a number of filling or empty cartoons of tin/papers of various branded levels containing palm oil, vegetable oil and vegetable ghee were lying.
(3.) In big cans adulterated ghee and other instruments/substances which are used for preparing the adulterated ghee were found there. The police seized the premises and lodged the report bearing FIR No.249/2010 for the offences punishable under sections 420, 272, 273 & 120-B of the Indian Penal Code against the accused petitioner and others. The police arrested the accused petitioner in the aforesaid FIR and produced before the concerned Magistrate and thereafter obtained remand.;