NARENDRA KUMAR GUPTA Vs. INDU
LAWS(RAJ)-2001-7-24
HIGH COURT OF RAJASTHAN (AT: JAIPUR)
Decided on July 17,2001

NARENDRA KUMAR GUPTA Appellant
VERSUS
INDU Respondents

JUDGEMENT

- (1.) Appellant-Narendra Kumar Gupta is present in person along with Mr. Alok Garg, learned counsel.
(2.) Case has been called in second round, none appeared on behalf of respondent -wife.
(3.) We have heard Mr. Alok Garg learned counsel appearing for the appellant and carefully scanned the impugned judgment and material on record.;


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