SURESH KUMAR BAGARIA Vs. UNIVERSITY OF RAJASTHAN
LAWS(RAJ)-1980-10-7
HIGH COURT OF RAJASTHAN (AT: JAIPUR)
Decided on October 14,1980

SURESH KUMAR BAGARIA Appellant
VERSUS
UNIVERSITY OF RAJASTHAN Respondents

JUDGEMENT

G.M.Lodha, J. - (1.) Suresh Chand Bagariva petitioner, passed his Secondary examination in the First Division in the year 1977. In the Higher Secondary examination, he got Second Division obtaining 57.25% marks in the year 1978.
(2.) According to Appendix 'A1, petitioner always obtained First Division marks in English from 6th to llth Class and it ranges from 64% to 82%.
(3.) The petitioner appeared in the First year T. D. C. (Commerce) examinations, 1979. The examination of the English paper was held on 19-5-79, and the examinations were over by 22-5-1979. The result was declared on 18th August, 1979 but the petitioner's result was withheld.;


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