- (1.) The matteris taken upforhearingthrough Video Conferencing.
(2.) This bail application has been filed under Section 438 Cr.P.C. in connection with FIR No.161/2019 registered at P.S. Mundawar,
(3.) This bail application has been filed under Section 438 Cr.P.C. in connection with FIR No.161/2019 registered at P.S. Mundawar, District Alwar, for the offences mentioned therein against the petitioners,whereupon the investigationwas commenced.;