JUDGEMENT
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(1.) Heard learned counsel for the petitioner.
(2.) It has been submitted that the issue involved in this petition has been considered by Co-ordinate Bench of this Court in the
matter of 'Asharam Vs. State of Rajasthan' passed in S.B. Criminal
Misc. (Petition) No.2723/2019.
(3.) Learned Public Prosecutor has not disputed this fact.;
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