JUDGEMENT
Ashok Kumar Gaur,J. -
(1.) This Court, on 26th March, 2020, directed to issue notice 4 and copy of the petition to be supplied to Mr. Anil Mehta, AAG.
(2.) Heard Mr. Anil Mehta, AAG through video conference.
(3.) The issue, involved in the present writ petition, is with regard to grant of OBC certificate to the petitioner.;
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