- (1.) By way of filing SB Civil Writ Petition No.18704/2018, the Federation of Private Colleges in Rajasthan has challenged the advertisement dated 31/07/2018 whereby the private Colleges have been asked to obtain No Objection Certificate (NOC) from the State Government for starting various professional Degree/Diploma Courses and annual fees equivalent to the sum of Rs.30,000/- has been demanded for Academic Session 2019- 20. They have also challenged the provisions contained in the Private Colleges Policy issued by the Rajasthan State for the Session 2019-20 wherein under Clause 19.2, the private Colleges are required to deposit Rs.30,000/- as annual fees after having permanent NOC of the State Government.
(2.) In SB Civil Writ Petition No.11734/2018, which has been preferred by individual private Colleges & institutions, prayer has been made to quash and set aside the order dated 08/05/2018 whereby demand was raised for deposit fees for renewal from the institutions which are stated to be having permanent NOC while they have already obtained temporary NOC for the year 2016-17, 2017-18 and 2018-19 and therefore no NOC was required for the year 2018-19.
(3.) In SB Civil Writ Petition Nos.11998/2018 and 11999/2018, 12000/2018, 12002/2018, 12099/2018, 12163/2018, 12286/2018 and 12359/2018 similar prayer has been made.;