JUDGEMENT
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(1.) Due to outbreak of Coronavirus (COVID-19), the lawyers are not appearing in the courts.
(2.) Heard Mr. M.M. Ranjan, Senior Counsel assisted by Mr. J.K. Moolchandani, learned counsel for petitioner and Mr. B.S. Gurjar,
learned counsel for the complainant through Video Calling as well as
learned Public Prosecutor, who is present in the court.
(3.) Defect(s) pointed out by the Registry are waived.;
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