JUDGEMENT
PANKAJ BHANDARI,J. -
(1.) Petitioner has filed this second bail application under Section 439 Cr.P.C.
(2.) F.I.R. No.221/2020 was registered at Police Station Kotwali, District Dausa for offence under Sections 307, 323, 341 I.P.C.
(3.) It is contended by counsel for the petitioner that parties have entered into compromise.;
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