JUDGEMENT
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(1.) Heard counsel for the complainant through video conferencing.
(2.) Petitioner has filed this bail application under Section 439 Cr.P.C.
(3.) F.I.R. No.250/2019 was registered at Police Station Mahila Thana, District Dholpur for offence under Sections 363 , 366-A
I.P.C., later on charge sheet is filed for the offence under Section
363 , 366-A , 376-DA , 342 read with Section 109 IPC and Section 5(g), 6, 17 of POCSO Act.;
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