JUDGEMENT
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(1.) This writ petition has been filed by the petitioner with the following prayer:-
"It is therefore, most respectfully prayed that this Hon'ble court may very graciously be pleased to accept and allow this writ petition, call for the relevant record in the present matter and by issuance of an appropriate writ, order or direction:
i. Respondents may kindly be directed to transfer the petitioner at GUPS, Block- Ghadsana, Sriganganagar, Rajasthan itself, looking the hardships being faced by the petitioner
ii. Respondents may kindly be directed to consider the application form for Intra District Transfer/representation sent by the petitioner sympathetically as the petitioner's mother is suffering from cancer.
iii. Any other order or direction which this Hon'ble Court may deem fit, just and proper in the facts and circumstances of the case may also be passed in favour of the Petitioner."
(2.) Counsel for the petitioner submits that the petitioner is working on the post of Teacher Grade III in District Barmer.
Counsel further submits that one post of Teacher Grade III is lying
vacant in District Sriganganagar therefore, the respondents be
directed to transfer him in District Sriganganagar. Counsel further
submits that the mother of the petitioner is suffering with cancer
disease and no one is there in the family to take care of his
mother.
(3.) Heard counsel for the petitioner and perused the record.;
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