SYMBIOSIS INSTITUTE OF NURSING Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2020-6-263
HIGH COURT OF RAJASTHAN
Decided on June 10,2020

Symbiosis Institute Of Nursing Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

- (1.) Heard learned counsel for the parties through video conferencing.
(2.) The matter comes up on the misc. application for modification/ correction in the order dated 03.03.2020 passed by this Court in S.B. Civil Writ Petition No.21302/2019 ( Symbiosis Institute Of Nursing vs. State of Rajasthan & Others ).
(3.) Learned counsel for the applicant-petitioner Mr.Rahul Kamwar submitted that the writ petition was filed by the petitioner-Institute seeking permission to run Post Basic B.Sc. Nursing Course.;


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