- (1.) Heard learned counsel for the parties on the stay application.
(2.) The petitioner has filed an additional affidavit pointing out that the Election Officer is conducting elections in an arbitrary manner whereby he is not handed over the nomination form to the candidates. It is also stated that the venue for conducting the elections is at Hotel Shyam Paradise, Ajmer Road, Jaipur and all the nomination forms have been filled at the residence of the respondent No.5 in presence of his father.
(3.) Learned counsel has also pointed out that the Election Officer, who has been appointed by the President for conducting elections, namely, Mr. Surendra Bhartiya is a Secretary of the Rajasthan Kayaking & Conoeing Association, which is one of the Rajasthan Sports Associations under the Rajasthan State Olympic Association apart from the present Rajasthan State Kabaddi Association and thus he is one of the interested persons and is not fair and impartial.;