JUDGEMENT
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(1.) The instant writ petition has been filed by the petitioner for seeking a direction to permit her to participate in Mop-up
round/residuary seats in NEET PG Counselling.
(2.) Learned counsel for the petitioner submitted that the petitioner, after being declared successful in the NEET PG
Examination, 2020, participated in second round of State
Counselling and she was allotted seat in Medical College, Jhalawar
in the subject of Anatomy vide allotment letter dt.24th July, 2020.
(3.) Learned counsel submitted that the petitioner was allowed her choice No.111 and prior to choice No.111, 55 seats were
vacant but the same were not allotted to the petitioner.;
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