PADAM SINGH @ PRADEEP SINGH Vs. STATE OF RAJASTHAN

LAWS(RAJ)-2020-1-213

HIGH COURT OF RAJASTHAN

Decided on January 04,2020

Padam Singh @ Pradeep Singh Appellant

VERSUS

STATE OF RAJASTHAN Respondents

JUDGEMENT

Manoj Kumar Garg,J. - (1.) Heard.
(2.) Admit. Learned Public Prosecutor accepts notice on behalf of respondent-State.
(3.) Call for record. Requisition be given 'dasti'.;

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