MAHAVEER NATH Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2020-5-35
HIGH COURT OF RAJASTHAN
Decided on May 20,2020
Mahaveer Nath
Appellant
VERSUS
STATE OF RAJASTHAN
Respondents
JUDGEMENT
- (1.) S.B. Criminal Appeal No.797/2020
(2.) Learned counsel for the appellant seeks to withdraw the appeal.
(3.) Hence the appeal is dismissed as withdrawn.;
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