LOKESH Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2020-12-132
HIGH COURT OF RAJASTHAN
Decided on December 10,2020

LOKESH Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

PANKAJ BHANDARI,J. - (1.) Petitioner has filed this bail applications under Section 439 Cr.P.C.
(2.) F.I.R. No.241/2020 was registered at Police Station Kotwali, Bharatpur for offence under Section 379 I.P.C.
(3.) It is contended by counsel for the petitioner that matter pertains to theft of motor pump.;


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