PANKAJ BHANDARI, J. - (1.) Petitioner has filed third bail application under Section 439 of Cr.P.C.
(2.) F.I.R. No.155/2019 was registered at Police Station Vigyan Nagar, Kota City for offence under Sections 307/34, 326/34, 324/34, 323/34 of I.P.C.
(3.) It is contended by counsel for the petitioner that a compromise has been arrived at between the petitioner and the injured complainant. Petitioner is a young boy aged 19 years.;