JUDGEMENT
Dinesh Mehta, J. -
(1.) By way of the present writ petition, the petitioner has challenged rejection of her candidature as Divorcee.
(2.) Precisely stated facts of the case are that the petitioner submitted her application form as Divorcee candidate pursuant to advertisement dated 06.10.2018, issued for the purpose of filling up posts of Ayurved Compounder/Nurse Junior Grade.
(3.) The last date of submission of application was 05.11.2018.;
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