JUDGEMENT
-
(1.) The SB Civil Writ Petition Nos.8268/2020, 8277/2020, 8279/2020, 8285/2020 and 8286/2020 are listed today under the heading "to be mentioned". These writ petitions are also being
heard along with the writ petitions listed today under the category
of "fresh admission".
(2.) All these writ petitions have been filed by the respective khatedars or owners or persons claiming legal possession over the
land in question.
(3.) It is contended by learned counsel for the petitioners that without acquiring the land in question or without paying any
compensation, the respondents are bent upon to enter their land,
erect towers and lay overhead electric transmission lines.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.