MAFAT LAL Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2020-12-150
HIGH COURT OF RAJASTHAN
Decided on
December 09,2020
Mafat Lal
Appellant
VERSUS
STATE OF RAJASTHAN
Respondents
JUDGEMENT
SATISH KUMAR SHARMA,J. -
(1.) Lata Singh Vs. St. of U.P. and Anr. 2006(5) SCC 475;
(2.) St. of Haryana and Ors. Vs. Bhajan Lal and Ors. AIR 1992 SC 604;
(3.) R.P. Sapur Vs. St. of Punjab 1960 Cri.LJ 1239;;
(2.) St. of Haryana and Ors. Vs. Bhajan Lal and Ors. AIR 1992 SC 604;
(3.) R.P. Sapur Vs. St. of Punjab 1960 Cri.LJ 1239;;
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