- (1.) Heard learned counsel for the parties through video conferencing.
(2.) The instant writ petition has been filed by the petitioner for seeking a direction to accept her resignation from the seat of M.D. (Pathology) in S.M.S. Medical College and further direction to return all the original documents of the petitioner after forfeiting the amount of bond of Rs.5 lakh.
(3.) Learned counsel submitted that the petitioner had participated in the counselling for allotment of seat in State of Rajasthan and petitioner was allotted a seat of M.D. (Pathology) at SMS Medical College, Jaipur in the second round of counselling under the All India Quota on the basis of her performance in NEET PG-2020.;