JUDGEMENT
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(1.) Petitioners have filed these bail applications under Section 439 Cr.P.C.
(2.) F.I.R. No.121/2020 was registered at Police Station Beawar Sadar, District Ajmer for offence under Sections 341, 323, 325
504, 307 I.P.C.
(3.) It is contended by counsel for the petitioners that there is cross F.I.R. Dispute took place when the complainant asked the
petitioners to quarantine themselves. Parties are related to each
other. Bail has been granted to the complainant of this case in
cross F.I.R.;
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