JUDGEMENT
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(1.) Due to outbreak of Coronavirus (COVID-19), the lawyers are not appearing in the courts.
(2.) Heard Mr. Anurag Sharma, learned counsel for petitioner through Video Calling as well as learned Public Prosecutor, who is
present in the court.
(3.) The present bail application has been filed under Section 439 Cr.P.C. The petitioner has been arrested in connection with FIR
No.339/2019 registered at Police Station Sadar, Gangapur City
District Sawai-Madhopur for the offence(s) under Sections 147 ,
148 , 149 , 323 , 341 , 302 and 120B of IPC.;
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