SHASHI BALA Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2020-9-131
HIGH COURT OF RAJASTHAN
Decided on September 09,2020

SHASHI BALA Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

Ashok Kumar Gaur, J. - (1.) This Court had directed learned Additional Government Counsel Mr.Bharat Saini to appear in this case on behalf of the respondent- Rajasthan Para-Medical Council.
(2.) Learned Addl. G.C. Mr.Bharat Saini submits that some time may be granted to seek instruction and to file reply.
(3.) Learned counsel Mr.Jitendra Kumar Meena appears on behalf of Mr.Sandeep Taneja. He wants time to seek instruction and to file reply.;


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