JUDGEMENT
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(1.) The issue involved in these writ petitions is common and as such, the writ petitions are decided by this common order.
(2.) The writ petition bearing SB Civil Writ Petition No.9113/2020 has been filed by five petitioners seeking benefit as "in- service
category" candidate for their admission in Post Graduate Medical
Courses. These petitioners have also sought direction for relieving
them and granting them benefit of study leave as well as other
benefits as "in-service category" candidates.
(3.) The petitioners have pleaded in their writ petitions that they participated in the examination conducted by the National Board
of Examination for NEET PG - 2020 and the petitioner Nos.1 - Dr.
(Mrs.) Pooja Mathur, 2 - Dr.Tarun Kumar, 4 - Dr.(Mrs.) Mudgal
Sneha Raghunath & 5 - Dr.Ramveer Patel were working for more
than five years in the State Government and they have requisite
eligibility and experience also to participate in the process, as "in-
service category" candidate. The petitioner No.3 - Dr. Madhu
Shekhar Bissahas pleaded in his writ petition that he has rendered
service in the urban area, thus he does not require any experience
certificate.;
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