STATE OF RAJASTHAN & ORS. Vs. KAMAL KUMAR SHARMA
LAWS(RAJ)-2010-8-224
HIGH COURT OF RAJASTHAN
Decided on August 03,2010

State of Rajasthan And Ors. Appellant
VERSUS
KAMAL KUMAR SHARMA Respondents

JUDGEMENT

Ajay Rastogi, J. - (1.) Heard on application under section 5 of Limitation Act.
(2.) This Court is satisfied with the explanation furnished.
(3.) Application stands allowed and the delay is condoned.;


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