R F PROPERTIES AND TRADING LIMITED Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2010-2-16
HIGH COURT OF RAJASTHAN
Decided on February 22,2010

R.F. PROPERTIES AND TRADING LIMITED Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

- (1.) The petitioner has preferred the instant criminal misc. petition under 482 Cr.P.C. for quashing the FIR No. 287/2009 dated 30.10.2009 registered at Police Station Anti Corruption Bureau, Rajasthan, Jaipur for the offence under Sections 13(1)(d), 13(2) of the Prevention of Corruption Act, 1988 (for short 'the Act of 1988') and Section 120-B IPC.
(2.) In brief the facts of the case are that in August, 2004, an application for setting up of World Trade Park was moved before the State Government and on 01.09.2004, the presentation was made before the Board of Infrastructure Development and Investment Promotion (for short 'B.I.D.I.') by the petitioner for setting up a World Trade Park. The proposed design of the building was also shown to the B.I.D.I. for its approval. The World Trade Park to be built shall be a state of art building to provide international showcase to the State industry. The building itself has been designed to have a computer controlled integrated building management system, wireless LAN, IT friendly environment, high security systems, Trade Information Bureau, Electronic Trading Facilities, Electronics Facilities for Exports Enquiries, Auditoriums, Convention Centre, Trade Fair Zones and Exhibition Centres, Showrooms and display centres, Corporate Offices, Guest Rooms, Multiplex, Conference Rooms with Video Conferencing facility, Business Centres under one roof giving institutional impetus to business facilities. It also provides a buyer's embassy with electronic trading facilities and the design provides corporate environment with world class infrastructure to promote industry and trade. Further, the World Trade Park has special zones for BPO industry and service provides, Biotechnology, Information Technology, Banking and Insurance, Gems & Jewellery, Handicrafts and Textiles etc. besides many events to promote business and tourism.
(3.) It is also submitted that the World Trade Park would increase business tourism, enhance investment in State, increase employment by providing direct employment to around 5,000 persons and indirect employment to around 20,000 persons.;


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