RAJ PAL @ RAJU SON OF SHRI RAM KARAN Vs. STATE OF RAJASTHAN AND OTHERS
LAWS(RAJ)-2010-11-211
HIGH COURT OF RAJASTHAN
Decided on
November 10,2010
Raj Pal @ Raju Son Of Shri Ram Karan
Appellant
VERSUS
State of Rajasthan And Others
Respondents
JUDGEMENT
Dalip Singh, J. -
(1.) This petition has been preferred by Rajpal @ Raju for release on first regular parole of 20-days
(2.) Notice was given to the learned counsel for the State.
(3.) A reply to the petition has been filed.;
(2.) Notice was given to the learned counsel for the State.
(3.) A reply to the petition has been filed.;
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