JUDGEMENT
Narendra Kumar Jain, J. -
(1.) HEARD learned Counsel for the appellants.
(2.) THE claimants -appellants have preferred this appeal for enhancement of the amount of compensation in respect of death of deceased Gordhan Lal Sain who died in a motor accident which took place on 19.03.2007. Learned Motor Accidents Claim Tribunal, Dausa vide its award dated 07.11.2009 in Claim Case No. 403/2007 awarded the following amount:
(i) Rs. 1,92,000/ - towards loss of income;
(ii) Rs. 5,000/ - for funeral expenses;
(iii) Rs. 15,000/ - for mental agony etc.;
(iv) Rs. 1,100/ - for claim petition expenses. Total Rs. 2,13,100/ -.
(3.) THE Tribunal has also awarded simple interest @ 7% per annum on the amount of compensation from the date of claim application till date of realization.;
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