A.M. Sapre, J. - (1.) This is an intra court appeal filed by writ petitioner of W.P. No.3478/2010 under Rule 134 of Rajasthan High Court Rules against an order dated 22.4.2010 passed by Single Judge in aforementioned writ petition.
(2.) By impugned order, the learned Single Judge dismissed appellants' writ petition and in consequence upheld the order dated 25.3.2010 (Annex.6) passed in appeal No.6/2010 by Superintendent Engineer.
(3.) So the question that arises for consideration in this intra-court appeal is whether learned Single Judge was justified in dismissing the writ petition of appellants and in consequence justified in upholding the order dated 25.3.2010 impugned in the writ petition?;