JUDGEMENT
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(1.) THIS suo -motu writ petition was registered on the basis of news item that appeared in a daily newspaper 'Rajasthan Patrika' in its issue dated 08.02.2010 under caption "Sewanivrata Krishi Shikshak -Karmchari Do Maaha Se Pareshan - 1100 Ko Pension Nahi".
(2.) FROM perusal of that news item it appears that 1100 personnel of various categories such as Lecturers and other employees, who retired from service of Swami Keshvanand Rajasthan Agriculture University, Bikaner and Maharana Pratap Technical & Agriculture University, Udaipur were not being paid pension for last two months whereas, this was the only source of income and despite number of representations made, the Universities/State of Rajasthan have not taken any action in the matter. Shri S.S. Manohar, one of retired employees of Swami Keshvanand Rajasthan Agriculture University, Bikaner, appeared in person to support the petition.
(3.) OFFICER -in -charge, appearing on behalf of respondent University, informed the Court that pension of retired employees for the month of August, 2010 has been released and the Government has been approached for sanctioning necessary fund so as to make payment of arrears to them. So soon the sanction is received from the Government, payment of the due amount shall be made to such employees.;
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