SITA RAM SONI Vs. STATE OF RAJASTHAN & ORS.
LAWS(RAJ)-2000-7-128
HIGH COURT OF RAJASTHAN
Decided on July 19,2000

SITA RAM SONI Appellant
VERSUS
State of Rajasthan And Ors. Respondents

JUDGEMENT

Ashok Parihar, J. - (1.) Petitioner is seeking appointment to the post of Sub-Inspector, Police, in pursuance to selection, made by the Rajasthan Public Service Commission (hereinafter to be referred as the Commission). Though the name of the petitioner has already been recommended by the Commission, however, the appointment was denied to the petitioner on the ground of medical report, in as much as, the petitioner lacks the requisite height by 1 cm. for the post referred above.
(2.) Petitioner made a representation for constituting a fresh Medical Board. However, the representation was rejected vide order dated 23.10.1999. to The orders dated 6.7.1999 and 23.10.1999 are under challenge in the present writ petition.
(3.) This court, while issuing notices to the respondents, also directed the Superintendent, SMS Hospital, Jaipur, to constitute a Medical Board and the petitioner was directed to appear before the Medical Board for examination of his height.;


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