JUDGEMENT
Sanjeev Kumar, J. -
(1.)The petitioner in this petition, is seeking a direction to the respondents to make selection for the post of RET teacher in village Maitra Govindpura Zone Ramban strictly in accordance with RET Scheme and the conditions of the Advertisement Notice.
(2.)The axis of the controversy raised in this petition is that under the Scheme of RET, the primary unit of selection is the revenue village and the eligible candidates of the village where the school with deficiency of staff is situated, are entitled to be considered. The petitioner claims that she is a resident of revenue village Maitra and, therefore, she is entitled to be considered for engagement as RET in upgraded Primary School, Govindpura falling in revenue village Maitra. It is stated that vide advertisement Notification dated 28th January, 2010, the two posts of RETs have been notified for selection in the aforesaid School.
(3.)It is submitted by the petitioner that in response to the Advertisement Notification dated 28th January, 2010, she along with other eligible candidates of the revenue village Maitra, submitted their application forms and the petitioner being the most meritorious was shown at S. No. 1 in the merit panel prepared by respondent No. However, later on, with a view to accommodate respondent No. 4, respondent No. 3 altered the panel and excluded the petitioner from the zone of selection. Since out of the two posts notified for the upgraded Primary School, Govindpura, one was for Math stream and the other for the medical stream, as such, the petitioner being 10+2 with non-medical claims to have applied for the post in non-medical stream.
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