Tashi Rabstan, J. - (1.) Order impugned bearing No.13 of PSA 2017 dated 28th of November, 2017, passed by District Magistrate, Jammu, has been questioned by the petitioner, namely, Sunny Kumar S/o Yog Raj alias Jaggar R/o W.No.4, Tehsil R.S Pura, District Jammu, by virtue of which he has been placed under preventive detention, on the grounds set out therein.
(2.) Counter-Affidavit has been filed by respondents, resisting the petition.
(3.) I have heard learned counsel for parties and considered the matter.;