SUNIL KUMAR Vs. STATE

JUDGEMENT

(1.) Two detention orders passed by District Magistrate, Jammu based upon stereo-type allegations, are challenged on the identical grounds and as such this common judgment will dispose of both these petitions.

(2.) The grounds of challenge projected by the petitioners are as under :

(3.) The respondents'count-wise stand to the above grounds as indicated by their counter-affidavit is as under :-