LAWS(J&K)-2021-12-85

SUDESH KUMARI Vs. UNION OF INDIA

Decided On December 06, 2021
SUDESH KUMARI Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) CM No.8947/2021

(2.) For the reasons stated in the application, the same is allowed.

(3.) Registry to list the main appeal for consideration on 20/12/2021. CM No.8947/2021 is disposed of.