LAWS(J&K)-2021-12-59

MOHAMMAD RUSTUM Vs. STATE OF J&K

Decided On December 16, 2021
Mohammad Rustum Appellant
V/S
STATE OF JANDK Respondents

JUDGEMENT

(1.) There is no representation on behalf of the petitioners on last two dates of hearing. Same is the position today as well.

(2.) Dismissed for non-prosecution.