Mansoor Ahmad Mir, C.J. - (1.) Cmp (M) No. 1493 of 2015 & RP No. 59 of 2016 The review petitionerapplicant has sought review of judgment and order, dated 19th May, 2014, made by this Court in LPA No. 210 of 2011, titled as Shri Bharat Bhushan versus Himachal Pradesh University & others, whereby the appeal filed by the review petitionerapplicant came to be dismissed.
(2.) It is apt to record herein that the review petitionerapplicant had questioned the said judgment before the Apex Court by the medium of SLP (C) No. 17718 of 2014, which was dismissed vide order, dated 14th November, 2014.
(3.) In view of the dismissal of the SLP, no review will lie.;