JUDGEMENT
Mansoor Ahmad Mir, J. -
(1.) Mr. D.S. Meena, Senior Divisional Engineer-III, Northern Railways, Ambala Cantt., who is present in person before the Court, has filed affidavit in terms of the directions passed by this Court dated 16.8.2016, which finds place at pages 218 to 225.
(2.) Respondents No. 1 and 2 have filed status report which finds place at pages 187 to 204 and Respondent No. 12-HPSEB, has also filed compliance affidavit, which finds place at pages 206 to 208.
(3.) The learned Amicus Curiae has filed the suggestions at pages 252 to 257.;
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